Calcutta High Court (Appellete Side)
Arabinda Ghosh & Ors vs Jadavpur University & Ors on 8 July, 2014
Author: Ashoke Kumar Dasadhikari
Bench: Ashoke Kumar Dasadhikari
1
8th July,
2014
(SKB)
W.P. 18339 (W) of 2014
Arabinda Ghosh & Ors.
Versus
Jadavpur University & Ors.
Mr. Pratik Dhar,
Mr. Pappu Adhikari
....for the petitioners.
Mr. Kishore Datta,
Mr. Billwadal Bhattacharyya,
Mr. Arkaprava Sen
....for respondent nos.1 to 4.
Affidavit of service filed in Court today be kept in records. This matter cannot be decided finally without exchange of affidavits.
Accordingly, let affidavit-in-opposition be filed within a period of three weeks from date. Reply, if any, be filed one week thereafter.
Liberty to mention after exchange of affidavits for early hearing.
(Ashoke Kumar Dasadhikari, J.)