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[Cites 0, Cited by 0] [Section 118] [Entire Act]

State of Jharkhand - Subsection

Section 118(a) in Bihar Coal Mining Area Development Authority Rules, 1988

(a)in respect of, the tonnage-cess, the name of each mine from which Coal and Coke have been despatched, the names of such persons owing such mine, and the amount of Coal and Coke despatched therefrom.