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Himachal Pradesh High Court

Pawan Thakur vs State Of H.P And Ors on 2 September, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

Pawan Thakur Vs State of H.P and ors Cr.MMO No. 80 of 2019 .

02.09.2022 Present: Mr. Sanjeev Suri, Advocate for the petitioner.

Mr. Arvind Sharma,Addl A.G., for the respondents­ State.

As prayed for, list after eight weeks.

(Chander Bhusan Barowalia) Judge September 02, 2022 (Gaurav) ::: Downloaded on - 02/09/2022 20:07:36 :::CIS