Himachal Pradesh High Court
Pawan Thakur vs State Of H.P And Ors on 2 September, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Pawan Thakur Vs State of H.P and ors Cr.MMO No. 80 of 2019 .
02.09.2022 Present: Mr. Sanjeev Suri, Advocate for the petitioner.
Mr. Arvind Sharma,Addl A.G., for the respondents State.
As prayed for, list after eight weeks.
(Chander Bhusan Barowalia) Judge September 02, 2022 (Gaurav) ::: Downloaded on - 02/09/2022 20:07:36 :::CIS