Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(f) in Orissa Education Act, 1969 (f)"existing educational institution" means any aided, recognised or Government educational institution established before the commencement of this Act and continuing as such at such commencement;
