Bombay High Court
Vinodrai Narottamdas Jangla Died Th Lrs ... vs Hasmukhrai Narottamdas Jangala (Died) ... on 23 February, 2021
Author: V. K. Jadhav
Bench: V. K. Jadhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
932 WRIT PETITION NO.4558 OF 2011
VINODRAI NAROTTAMDAS JANGLA DIED TH LRS NILAM
VINODRAI JANGLA AND ORS
VERSUS
HASMUKHRAI NAROTTAMDAS JANGALA (DIED) TH LRS
CHANDRIKA HASMUKHRAI JANGALA AND ORS
...
Advocate for Petitioners : Mr. M. D. Joshi.
Advocate for Res. Nos.22(1) to 22(4) : Mr. Bhandari A. P.
...
CORAM : V. K. JADHAV, J.
DATE : 23.02.2021
PER COURT :-
1. The petitioners are the original plaintiffs. During
pendency of this writ petition, the suit bearing Regular Civil Suit No.675 of 2000 came to be disposed off by the Trial Court for want of prosecution.
2. In view of the same, this writ petition which is preferred against the order passed below Exh.227 rejecting the application seeking amendment in the plaint has become infructuous.
3. Writ Petition is accordingly disposed off.
(V. K. JADHAV, J.) ...
vmk/-
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