Karnataka High Court
Zameeruddin vs The Divisional Manager on 19 August, 2009
Author: N.Ananda
Bench: N.Ananda
iN THE Hit??? COURT OF KARNATAKA AT DATEU TRIS WE ism»: mv OF' A:I;';:::f;*é%:"i2:jz§§:%.% BEFORE_ THE §~i'QE*~I'BLE MR. JU3f:4cE;'N..3iN'Ai§;5/5" *« M".F'.A.NG. :52if;=r;::*2 2{";aémv;T»%j'% RETWFEEN gAMEERU:)D1N Sfi3M0HfiTMAMW"_ _x*;=;-= gem; AB~;}'U__'F 423 ygsagszs % R; &[I'_ " *%~.:§1I;":.§i';ég$3iAé%£.§,§M T'HIPPASANE£Rfi.._ '(I 1)' H:Ir.;:;ANA:~"m1;i.§ (P) 'f%€AL"'§A¥3T (T) BA«r*g:GALoRE..%jVE2URAL.. DIST ." HPPELLENT ~ - _ {fig %;r~e%z*;Hz2:PA:"ii;*é%HAs*mI 2.: SR'? R' v NAIR ADVS.) FEB Ténfss r}¥vISI€;NAL N§A¥'~IAGF:'R .A RNATAKA STATE ¥~?OA¥'} *rRANs:Pc;1?'I' "~..C¢.")""I~"<i3(')RA'i'It.",ti'*~I K H F~?€')AT) "-- .='sP:AN*?HiNAc;AR F$ANGA¥,C)RF3~27 ... R'F3SPC}NT)F1N'?' (Ry Smt. SFTWETHA Amrwm Ami.) THIS IS AN APPFEAL ¥?'TLE}') (I/S§.i73(¥}--'f("}fi*_"'~«.?ikfV ACT AGAINST Ti I13 JUDGMENT & AWAI?;f}"«L3~AfI'§i%}j 2718/2:30? 'PASSFH7 IN R/{VG N(").5663/G5" {aw FILE 012' THE VI ADDL SCJ 6:3 ME&i-BER, '~!$IfAA<".,"If," -. "
M¥31'"¥'i?("}?'L')T,}"'T'AE\I AREA, fié.'£'~f{""§~'é3;?.{)§EfI€_ {S{'§g":'F*~§;'2);"« DISMISSING TIIE CLAIM ...;:fyi;;~'§'f'I.'I€l)N' fFGRA C§C)T\+'fF'F*§NSA'¥'Y(")I\I. THTS APPFZAL c':<7M¥N('"§ '(3i\:' }?r)réni~*;:s;1:eIrss'c.*s» Wis r;/W, 'T'H't?i2 (?("J{3R'T' r>r«';§qv;*a:E:»i«::"; %j'HF:%%1§#m.r.(;wrNG:
The '¥'r_ib1A1'=}n;'ai iia(i€L<'i'iVs;rf:'i:§§x%£*i~--t?§e claim getétian. "I'heref01'e, _é§zéim_afi.t isbefnre this court.
2. vxI -..Ei£ave i*f1e=,;¢:;"ki'«. f~';r'i. Sripad V.S§hastri, iearraed co;::f«as¢§ 'f¢§:' c1éiVi':n..ant; and Smtfihweta Anand, teamed V ' ' 26% 1~ns':":.I 't'"c;"::1'"'vVV?7{f~§-E?."i"{""i. case': aef claimant that at the time of accidaffi... 'he was traveiiing in KSF?'I"{."f. Bus; hearing 'A ¥x\V3"é.£."F<L";\~§'iI'7 / "$3851 from Rangalnre to Thippasandra. When the has rezachfid Thippasancira hand post, claimant was aiighting from the bus, the driver of bus ahmlpitiy stattad off the bilfig as 3 resznit, ciaimam', feii N' ""'5'"""'""©L""
3
down and stlfiemd fracture of his right h1xmer]1S_' a;1d abrasion on right shouider. The ciaimant szfés' _ in Manipai North side Hmspiml.
4. T2". is 311%: contention} of t'i1:af. _1ffni§ N"n.KA-0'7/F'~85l was piying R:§11g.f--iieI'é;_= 'V it was 3 n('m--s¥.opb_us, $333 iltfsitfop near 'Thippas;andra hand gxitét. "j' 'i*he. 't'§I§2ifi_L.ant hat} not tmveiied in t~§1(?««[.if§_i--Is and firie hat stopper? near '3'hipp£s.sa*nrir'a "The doctlments filed by niaimanfés «$1-f'(':. fg'%m¢;a:.edL%%kdac1lmems. V. Réfgre £i'¥;:V'§'~'§Mi*A.r'i't)?szz'tai, boih the parties :"~1dd'£1(:eri €':':.r"i:"i6%z'z§iI5--: '¥'i1é: trihunai on appreciation of am} and (i(1i¢*:11n1__§:r'.'!;%i?'j§«' evidence has held that claimant has : faVT%L1t'i<.::arIf;%§z'£ domiments to Show that he was injizred in a " traffic accident: invniving the P<TSR'"i'i"3 bus bearing % .:~}<;.KAm:§?;§*ms;5 1. ,2 60 E /' _,\_' fix, m*x¢\\ 1303?. within the jtlrisdictian of ¥<udur Pniice ,s3f*:*a_'§ii(}z1. The tiistamtct betwaen north side. Manipai _ Kuciur is about 30 kms. Afiier the 93£:c*:i'('1'e1*?{t;Vv¢1'aima'z'1t; was not nsshed to 1'iht=: nc=,arttst'».:4h0%§:'pif3:-s1A,'TT{Sn x¥.h£'-S ("}T__.h"€ii' hand, records isstmd by Manivpéi Vwezjnfld --. * show that he was 'i0.3{} ;:-.m. on 6. ¥t"3.20€)4; 'had suffered irijuries at the nc:rma¥ c011rsf?.; ;néf:'z1";r,aken to the nearest haspiléai :'i?,'_>r' and therea'ff.er to any mags): ff tire-atment.
'.'f':iza5: first inféarrnation relating to the acttident the patios: after' 'Z0 days. There is no fiXf5'§8fifif}{3fi fer delay §'£'1 itxiging first information. Tn t.hr.i'::4 fiiifit infcmnatian, claimant has refhrreri to the"
Vgfifeéénm of (me Niahd. Alisa}: and Mehri. sayyaci. The 2 'Claimant has net examineci the said persnnszwbefare the E trihlznal. 59, H "MI E3. As per the medical records, sz3f'f"e:red Fractlire of right humerus. ixéasf V' .-acimitteri to hospital he was; }i{)T;«sci--911s. é:hd 'véeII'1 oriented. The evidence of RWS 63.6}-1'rIy shfyxvé. "t?"::=1Vt=-A A¥Lf:e --.. bus was being aperated as st0p__'m:s=.F had 110 stop near the '"¥'?:1i'ppasa£§.ndf§3:.. gfite. THE ?'fib11na1 nmjtring all these disxtrefranfiiéeé» h:a.:§"h§§ai<_i.'.-that ciaimam:
has failed tr; piyegjéxe He "h§iri."'¥.r3§3eIIed in the bus heafifig a§iki"'s11f'f'c=.w:d injalries when he waé-. ai'%gh1;%ng":_fr§in:_ 1;»hfi has due to the rash and z1eg§_ig:ent {rye "ci:'ii.r:<~':1'" cf the bus. W, (7:11 re~éif$:3%e:ciaiion of evidence, 1 do {mt find éfi_.y* ciiffer with the View taken by the tfi'm_1_§nai.~ :.§Xt:té<3rdi3"1giy, appaai is ciismissed. The partias are iiiéwzfted to imar their C()€§¥.S. Calf»