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State of Uttarakhand - Section

Section 35 in The Uttarakhand Water Tax on Electricity Generation Act, 2012

35. Penalty not to effect other liabilities.

- The penalties imposed under the Act shall be in addition-to, and not in derogation of, any liability in respect of payment of compensation or, in the case of a user, the revocation of his registration which the offender may have incurred.