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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(27) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(27)"teacher" means a full-time professor, assistant professor, reader, lecturer, demonstrator or tutor in any conducted, or recognised institution in the University, and includes any other persons, imparting instruction or guiding research, whether serving full-time or part-time or in an honorary capacity, who are designated to be teachers by the statutes:Provided that, any such Statutes may also declare that any class of persons whether serving full-time or part-time or in an honorary capacity, shall not be teachers for the purposes of this Act;