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[Entire Act]
State of West Bengal - Section
Section 1 in Simplified Procedure of Mutation
1. Particulars of the applicant:
| (a) | Name | : |
| (b) | Father's/Husband's Name | : |
| (c) | Postal Address | : |
| (d) | Phone/Mobile No. (if any) | : |
| (e) | ExistingKhatianNo (if any) | : |
| Applicant in the relevantmouzaif any | : |