Bombay High Court
Dhananjay Dilip Pandhe vs Pandharpur Education Soc Thr Its ... on 1 August, 2023
Author: N.R. Borkar
Bench: N.R. Borkar
Digitally signed
MANGALTAI by MANGALTAI
JAYWANT
JAYWANT JADHAV
JADHAV Date: 2023.08.01
15:20:01 +0530
20-WP-1851-23.odt
.IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL WRIT PETITION NO. 1851 OF 2023
Dhananjay Dilip Pandhe ...Petitioner
Versus
Pandharpur Education Society Thr.
Chairman and ors. ...Respondents
.........
Mr. Laxman Deshmukh for the Petitioner.
Mr. Ajay Rajenimbalkar i/b Ms. Mrinal Shelar for Respondent No. 1.
Mr. A. P. Vanarse, AGP for the State.
Mr. Ashutosh Kulkarni a/w Mr. Akshay Kulkarni for Respondent No. 5.
.........
CORAM : N.R. BORKAR, J.
DATED : 1 AUGUST 2023 P.C. :-
The learned AGP seeks time to take instructions. At his request, list on 24 August 2023.
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