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Union Of India vs Anu Mehra on 2 May, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.2                          COURT NO.1                 SECTION XIV

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

                                    Civil Appeal No(s).1958/2011

     UNION OF INDIA                                                  Appellant(s)

                                                VERSUS

     ANU MEHRA                                                       Respondent(s)


     Date : 02-05-2018 These matters were called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.M. KHANWILKAR
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Appellant(s)              Ms.Rekha Pandey, Adv.
                                   Mr.R.R.Rajesh, Adv.
                                   Mr.Raj Bahadur, Adv.
                                   Ms. Sushma Suri, AOR

                                    Mr. Arvind Kumar Sharma, AOR

     For Respondent(s)             Mr.Sudhir Nandrajog, Sr.Adv.
                                   Mr.Sumit K.Batra, Adv.
                                   Mr.Shrey Chathly, Adv.
                                   Mr. Mohinder Jit Singh, AOR

               UPON hearing the counsel the Court made the following
                                  O R D E R

IA No.14259/2018 This is an application for early hearing. Regard being had to the lis in question, let the matter be listed in the week commencing from 23.07.2018.

I.A. stands disposed of accordingly. (Chetan Kumar ) (H.S.Parasher) Court Master Signature Not Verified Assistant Registrar Digitally signed by CHETAN KUMAR Date: 2018.05.02 16:31:02 IST Reason: