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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(1) in The Orissa Housing Board Act, 1968

(1)Before the first day of December in each year, the Board shall prepare and forward-
(i)programme ;
(ii)budget for the next year; and
(iii)a schedule of the staff already employed and to be employed during the next year,
to the State Government in such form as may be prescribed.