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Himachal Pradesh High Court

Pushp Renu vs . State Of H.P. And Others on 13 July, 2022

Bench: Sabina, Jyotsna Rewal Dua

Pushp Renu vs. State of H.P. and others CWP No.3843 of 2022 .

13.07.2022 Present: Mr. Shrawan Dogra, Senior Advocate with Mr. Rakesh Dhaulta, Advocate, for the petitioner. Mr. Anil Jaswal, Additional Advocate General, for respondents No.1 and 2/State. Mr. Rakesh Kumar Thakur, Advocate, for respondent No.3.

r to Notice. Mr. Anil Jaswal, learned Additional Advocate General and Mr. Rakesh Kumar Thakur, learned counsel, accept notice on behalf of respondents No.1 & 2 and respondent No.3, respectively, and seek time to file reply.

List again on 24.8.2022.





                                                           ( Sabina )





                                                            Judge





                                                    ( Jyotsna Rewal Dua )
               July 13, 2022 (KS)                           Judge




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