Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Puducherry - Subsection

Section 5(1)(b) in Puducherry Hindu Religious Institutions Act, 1972

(b)if he is less than twenty-five years of age and more than seventy years of age;