Telangana High Court
S. Kumara Swamy vs The Andhra Pradesh State Power ... on 22 October, 2018
THE HON'BLE SRI JUSTICE M.S.RAMACHANDRA RAO
WRIT PETITION No.37878 of 2018
O R D E R:
Counsel for the petitioner seeks to withdraw the Writ Petition with liberty to avail alternate remedy.
2. Granting liberty as sought for, this Writ Petition is dismissed as withdrawn. No order as to costs.
3. Consequently, miscellaneous petitions pending, if any, shall stand dismissed.
_____________________________ M.S.RAMACHANDRA RAO, J 22nd October, 2018.
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