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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(1)(a) in U.P. Indian Medical Institutions (Acquisition and Miscellaneous Provisions) Act, 1982

(a)all lands on which such institution stands and all other land appurtenant thereto, and all buildings, erections and fixtures on such lands;