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[Cites 0, Cited by 0] [Section 96(1)] [Section 96] [Entire Act]

Union of India - Subsection

Section 96(1)(d) in The Employees' State Insurance Act, 1948

(d)the establishment of hospitals, dispensaries and other insti­tutions, the allotment of insured persons or their families to any such hospital, dispensary or other institution;