Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Punjab-Haryana High Court

Haryana Urban Development Authority vs Smt. Sudha Bansal And Others on 17 March, 2009

Author: Rajesh Bindal

Bench: Rajesh Bindal

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH


R.F.A. No.3633 of 2006 (O&M)


Haryana Urban Development Authority

                                                               ...Appellant.

                                 Versus

Smt. Sudha Bansal and others

                                                             ...Respondents.

CORAM:             Hon'ble Mr. Justice Rajesh Bindal.

Present: Mr. Jitender Dhanda, Advocate, for the appellant.

         Mr. H.S.Hooda, Advocate General, Haryana, with
         Mr. Lokesh Sinhal, Additional Advocate General, Haryana.
                                *****

RAJESH BINDAL, J.

For orders see detailed reasons recorded in a separate order of even date passed in RFA No.788 of 2006 titled Kirpal Singh Vs. Government of Haryana and others.




    17.03.2009.                                     (RAJESH BINDAL)
    vinod                                                   JUDGE