Punjab-Haryana High Court
Haryana Urban Development Authority vs Smt. Sudha Bansal And Others on 17 March, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
R.F.A. No.3633 of 2006 (O&M)
Haryana Urban Development Authority
...Appellant.
Versus
Smt. Sudha Bansal and others
...Respondents.
CORAM: Hon'ble Mr. Justice Rajesh Bindal.
Present: Mr. Jitender Dhanda, Advocate, for the appellant.
Mr. H.S.Hooda, Advocate General, Haryana, with
Mr. Lokesh Sinhal, Additional Advocate General, Haryana.
*****
RAJESH BINDAL, J.
For orders see detailed reasons recorded in a separate order of even date passed in RFA No.788 of 2006 titled Kirpal Singh Vs. Government of Haryana and others.
17.03.2009. (RAJESH BINDAL)
vinod JUDGE