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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(c) in Telangana Elementary Teacher Education Institutions/District Institutes of Education and Training (Regulation of Admissions into Diploma in Elementary Education Programme (D.El.Ed.) through Common Entrance Test) Rules, 2017

(c)Category 'A' Seats in Private Un-aided Minority Institutions that opted for SW-1
(i)The Diploma in Elementary Education Common Entrance Test (DEECET) Committee for DEECET admissions shall be constituted by the Competent Authority with the following members to advise the Convener of DEECET admissions in the matters relating to admissions and such other matters necessary for the smooth conduct of admissions.