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State of Chattisgarh - Section

Section 10 in Chhattisgarh Chikitsa Snatkottar Pravesh Pariksha Niyam, 2011

(10)The eligibility of a candidate for admission will be finally examined at the time of scrutiny. Mere appearance in the examination or declaration of a candidate as a successful candidate will not create any rights to admission unless the candidate is otherwise found to be eligible for admission in these rules.