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Delhi High Court - Orders

Oppo Mobiles India Private Limited vs Union Of India & Anr on 6 March, 2025

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                                    $~37 & 38
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    (37)
                                    +           W.P.(C) 17231/2024 & CM APPL. 73325/2024
                                                OPPO MOBILES INDIA PRIVATE LIMITED                                                  .....Petitioner
                                                                                      Through:                 Mr. Kamal Sawhney, Mr. Nikhil
                                                                                                               Agarwal, Mr. Nishank Vashistha and
                                                                                                               Mr. Puru Medhira, Advocates.
                                                                                      versus

                                                UNION OF INDIA & ANR.                                                            .....Respondents
                                                              Through:                                         Mr. Raj Kumar, CGSC for UOI.
                                                                                                               Mr. Shlok Chandra, Sr. Standing
                                                                                                               Counsel with Ms. Naincy Jain and Ms.
                                                                                                               Madhavi Shukla, JSCs for Revenue.
                                    (38)
                                    +           W.P.(C) 17232/2024 & CM APPL. 73326/2024
                                                OPPO MOBILES INDIA PRIVATE LIMITED                                                 .....Petitioner
                                                                                      Through:                 Mr. Kamal Sawhney, Mr. Nikhil
                                                                                                               Agarwal, Mr. Nishank Vashistha and
                                                                                                               Mr. Puru Medhira, Advocates.
                                                                                      versus

                                                UNION OF INDIA & ANR.                                                            .....Respondents
                                                              Through:                                         Mr. Raj Kumar, CGSC for UOI.
                                                                                                               Mr. Shlok Chandra, Sr. Standing
                                                                                                               Counsel with Ms. Naincy Jain and Ms.
                                                                                                               Madhavi Shukla, JSCs for Revenue.
                                                CORAM:
                                                HON'BLE THE CHIEF JUSTICE
                                                HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                                                      ORDER

% 06.03.2025 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/03/2025 at 02:37:29 List on 15.04.2025.

DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J MARCH 6, 2025/KCT This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/03/2025 at 02:37:29