Delhi High Court - Orders
Oppo Mobiles India Private Limited vs Union Of India & Anr on 6 March, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~37 & 38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
(37)
+ W.P.(C) 17231/2024 & CM APPL. 73325/2024
OPPO MOBILES INDIA PRIVATE LIMITED .....Petitioner
Through: Mr. Kamal Sawhney, Mr. Nikhil
Agarwal, Mr. Nishank Vashistha and
Mr. Puru Medhira, Advocates.
versus
UNION OF INDIA & ANR. .....Respondents
Through: Mr. Raj Kumar, CGSC for UOI.
Mr. Shlok Chandra, Sr. Standing
Counsel with Ms. Naincy Jain and Ms.
Madhavi Shukla, JSCs for Revenue.
(38)
+ W.P.(C) 17232/2024 & CM APPL. 73326/2024
OPPO MOBILES INDIA PRIVATE LIMITED .....Petitioner
Through: Mr. Kamal Sawhney, Mr. Nikhil
Agarwal, Mr. Nishank Vashistha and
Mr. Puru Medhira, Advocates.
versus
UNION OF INDIA & ANR. .....Respondents
Through: Mr. Raj Kumar, CGSC for UOI.
Mr. Shlok Chandra, Sr. Standing
Counsel with Ms. Naincy Jain and Ms.
Madhavi Shukla, JSCs for Revenue.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 06.03.2025 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/03/2025 at 02:37:29 List on 15.04.2025.
DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J MARCH 6, 2025/KCT This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/03/2025 at 02:37:29