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[Cites 0, Cited by 0] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(2) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(2)The application shall be signed by the applicant and presented by him in person or through his authorized representative to the Grievance Redressal and Dispute Resolution Committee or such other persons as may be authorized by the Committee in its behalf.