Supreme Court - Daily Orders
Chhagan Chandrakant Bhujbal vs Union Of India on 14 March, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.812 COURT NO.1 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) ... Diary No(s).8437/2018
(Arising out of impugned final judgment and order dated 14-12-2016
in CRLWP No. 3931/2016 passed by the High Court Of Judicature At
Bombay)
CHHAGAN CHANDRAKANT BHUJBAL Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 14-03-2018 This petition was MENTIONED today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr. Amit K. Nain, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Let the matter be listed next week before appropriate Bench as per roster, subject to removal of defects, if any.
(Subhash Chander) (H.S. Parasher)
AR-cum-PS Assistant Registrar
Signature Not Verified
Digitally signed by
SUBHASH CHANDER
Date: 2018.03.14
16:42:04 IST
Reason: