Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 7 in The Punjab School Education Board (Medical Attendance) Regulations, 1979

7.

When the Medical Officer of the Board certifies that arrangements for the treatment of a patient are not available in the Board's dispensary and refers him to a Government Hospital, all the expenses on treatment including laboratory examination, X-ray, etc., as out-door or in-door patient in the hospital will be reimbursed by the Board.