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[Cites 0, Cited by 2] [Section 156] [Entire Act]

State of Uttar Pradesh - Subsection

Section 156(2) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(2)In this Chapter the word "Lease" and its cognate expression have the meaning assigned to them in the Transfer of Property Act, 1882 (IV of 1882).[* * *] [Explanation omitted by U.P. Act No. 35 of 1976.]