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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(1)(c) in The U.P. (Regulation Of Building Operations) Directions, 1960

(c)The means of access from an existing street to the proposed building and to other buildings, if any which the applicant intends to erect upon his contiguous land.