Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Telangana - Subsection

Section 60(1) in Telangana Infrastructure Development Corporation Act, 1998

(1)The Corporation or any person authorised by the Corporation by the general or special order in this behalf may, either before or after the institution of the proceedings, compound any offence made punishable by or under this Act.