Andhra Pradesh High Court - Amravati
Lambada Visweswara Rao Boddu, vs The State Of Ap Rep By Its Pp Hyd., on 1 May, 2025
Author: K Sreenivasa Reddy
Bench: K Sreenivasa Reddy
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI MAIN CASE No.: Criminal Appeal No.1224 of 2008 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE
6) 01.05.2025 SRK, J At request of learned counsel for the appellant(s), post after Summer Vacation, 2025.
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