Supreme Court - Daily Orders
Popular Vehicles And Services Ltd. vs Commissioner Of Income Tax, Cochin on 19 February, 2020
Bench: A.M. Khanwilkar, Vineet Saran, Dinesh Maheshwari
ITEM NO.104 COURT NO.7 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 9009/2011
POPULAR VEHICLES AND SERVICES LTD. Appellant(s)
VERSUS
COMMISSIONER OF INCOME TAX, COCHIN Respondent(s)
Date : 19-02-2020 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Appellant(s)
Mr. V. Giri, Sr. Adv.
Mr. V. Balaji, Adv.
Mr. R. Mohan, Adv.
Mr. C. Kannan, Adv.
Ms. Neha Singh, Adv.
Mr. Rakesh K. Sharma, Adv.
Mr. Asaithambi MSM, Adv.
Mr. Narendra Kumar, AOR
For Respondent(s)
Mr. K. Radhkrishna, Sr. Adv.
Mr. Rupesh Kumar, Adv.
Mrs. Rashmi Malhotra, Adv.
Mr. Shreyash Bhardwaj, Adv.
Mrs. Anil Katiyar, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter along with SLP(C) Nos. 14729-14731 of 2012 before the appropriate Bench in terms of order dated 08.08.2013 in the said case.
Signature Not Verified Digitally signed by ARJUN BISHT Date: 2020.02.20 20:35:19 IST Reason: (DEEPAK SINGH) (VIDYA NEGI)
COURT MASTER (SH) COURT MASTER (NSH)