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Supreme Court - Daily Orders

Popular Vehicles And Services Ltd. vs Commissioner Of Income Tax, Cochin on 19 February, 2020

Bench: A.M. Khanwilkar, Vineet Saran, Dinesh Maheshwari

     ITEM NO.104                              COURT NO.7                  SECTION XI-A

                                  S U P R E M E C O U R T O F        I N D I A
                                          RECORD OF PROCEEDINGS

     Civil Appeal                No(s).   9009/2011

     POPULAR VEHICLES AND SERVICES LTD.                                   Appellant(s)

                                                      VERSUS

     COMMISSIONER OF INCOME TAX, COCHIN                                   Respondent(s)


     Date : 19-02-2020 This appeal was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE A.M. KHANWILKAR
                            HON'BLE MR. JUSTICE VINEET SARAN
                            HON'BLE MR. JUSTICE DINESH MAHESHWARI

     For Appellant(s)
                                      Mr.   V. Giri, Sr. Adv.
                                      Mr.   V. Balaji, Adv.
                                      Mr.   R. Mohan, Adv.
                                      Mr.   C. Kannan, Adv.
                                      Ms.   Neha Singh, Adv.
                                      Mr.   Rakesh K. Sharma, Adv.
                                      Mr.   Asaithambi MSM, Adv.
                                      Mr.   Narendra Kumar, AOR

     For Respondent(s)
                                      Mr. K. Radhkrishna, Sr. Adv.
                                      Mr. Rupesh Kumar, Adv.
                                      Mrs. Rashmi Malhotra, Adv.
                                      Mr. Shreyash Bhardwaj, Adv.
                                      Mrs. Anil Katiyar, AOR


                             UPON hearing the counsel the Court made the following
                                                O R D E R

List the matter along with SLP(C) Nos. 14729-14731 of 2012 before the appropriate Bench in terms of order dated 08.08.2013 in the said case.

Signature Not Verified Digitally signed by ARJUN BISHT Date: 2020.02.20 20:35:19 IST Reason:
     (DEEPAK SINGH)                                                    (VIDYA NEGI)
     COURT MASTER (SH)                                                 COURT MASTER (NSH)