Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 10C in The Karnataka Legislature Salaries, Pensions And Allowances Act, 1956 10C. Conveyances of the Deputy Chairman and the Deputy Speaker. - The State Government may provide a suitable motor car each for the use of the Deputy Chairman and the Deputy Speaker.
