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State of Rajasthan - Section

Section 15 in The Jaipur Development Authority Act, 1982

15. Meetings of the Functional Board.

(1)All Functional Boards constituted under this Chapter shall meet at such place and at such time as may be determined by its Chairman; and shall observe such rules of procedure in regard to the transaction of business at its meeting as may be determined by regulations.
(2)The members of the Functional Boards may be paid such allowances for meeting the personal expenditure in attending meetings and for attending to any other work of the Board, as may be prescribed.Chapter-IV Powers and Functions of the Authority