Supreme Court - Daily Orders
Brawn Laboratories Ltd. vs Fittydent International Gmbh on 29 July, 2022
ITEM NO.20 REGISTRAR COURT. 2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. S.P.S. LALER
IA 20616/2021, in Petition(s) for Special Leave to Appeal (C)
No(s). 4948/2020
BRAWN LABORATORIES LTD. Petitioner(s)
VERSUS
FITTYDENT INTERNATIONAL GMBH Respondent(s)
IA No. 20616/2021 - CONDONATION OF DELAY IN FILING THE SPARE
COPIES)
Date : 29-07-2022 These matters were called on for hearing today.
For Petitioner(s)
Mr. Mareesh Pravir Sahay, AOR
Ms. Eccha Shukla,Adv.
Ms. Awantika,Adv.
Mr. Sachin Kharb,Adv.
For Respondent(s)
UPON hearing the counsel through Video Conference, the
Court made the following
O R D E R
Await service report in respect of sole respondent from Ministry of Law and Justice.
List again on 13.9.2022.
S.P.S. LALER Registrar Signature Not Verified MG Digitally signed by MADHU GROVER Date: 2022.08.03 11:49:01 IST Reason: