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Supreme Court - Daily Orders

Brawn Laboratories Ltd. vs Fittydent International Gmbh on 29 July, 2022

     ITEM NO.20                        REGISTRAR COURT. 2                SECTION XIV

                                    S U P R E M E C O U R T O F          I N D I A
                                            RECORD OF PROCEEDINGS


                                            BEFORE THE REGISTRAR SH. S.P.S. LALER

     IA 20616/2021, in Petition(s) for Special Leave to Appeal (C)
     No(s). 4948/2020

     BRAWN LABORATORIES LTD.                                                     Petitioner(s)

                                                          VERSUS

     FITTYDENT INTERNATIONAL GMBH                                                Respondent(s)


      IA No. 20616/2021 - CONDONATION OF DELAY IN FILING THE SPARE
     COPIES)

     Date : 29-07-2022 These matters were called on for hearing today.



     For Petitioner(s)
                                           Mr.   Mareesh Pravir Sahay, AOR
                                           Ms.   Eccha Shukla,Adv.
                                           Ms.   Awantika,Adv.
                                           Mr.   Sachin Kharb,Adv.

     For Respondent(s)


               UPON hearing the counsel through Video Conference, the
     Court made the following
                                  O R D E R

Await service report in respect of sole respondent from Ministry of Law and Justice.

List again on 13.9.2022.

S.P.S. LALER Registrar Signature Not Verified MG Digitally signed by MADHU GROVER Date: 2022.08.03 11:49:01 IST Reason: