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[Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(3)(c) in The Punjab Apartment Ownership Rules, 1995

(c)a summary of the property and assets and liabilities of the common areas and facilities of the Association giving such particulars as will disclose the general nature of these liabilities and assets and how the value of fixed as assets have been arrived at.