Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 112] [Entire Act] Union of India - Subsection Section 112(b) in The Central Administrative Tribunal Rules Of Practice, 1993 (b)Files with Dasti orders should be stapled with "To day" flags and superscribed with OA/TA/RA/CP/MA/PT No. with the signature of the Court officer with date.
