Supreme Court - Daily Orders
Meckee Munka Chaudhary @ Meckee Munka vs Amit Kumar Chaudhary on 2 August, 2018
Bench: Abhay Manohar Sapre, Uday Umesh Lalit
ITEM NO.1 COURT NO.11 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No.1174/2018
MECKEE MUNKA CHAUDHARY @ MECKEE MUNKA Petitioner(s)
VERSUS
AMIT KUMAR CHAUDHARY Respondent(s)
(FOR ADMISSION and I.R. and IA No.100159/2018-STAY APPLICATION)
Date : 02-08-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s)
Ms.Neela Gokhale, Adv.
Mr.Iram Paridi, Adv.
Ms.Shradha Agrawal, Adv.
Ms.Kamakshi S. Mehlwal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable in four weeks.
In the meantime, further proceedings in C.P. Case No.160/2016 titled as “Amit Kumar Choudhary vs. Meckee Munka” pending in the Family Court, Sambalpur, Orissa shall remain stayed.
(Ashok Raj Singh) (Chander Bala)
Court Master Court Master
Signature Not Verified
Digitally signed by
ANITA MALHOTRA
Date: 2018.08.02
17:33:50 IST
Reason: