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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3) in The National Highways Authority of India (the term of office and other conditions of Service of Members) Rules, 2003

(3)A person shall not be qualified for appointment as a Member (Finance) unless he -
(i)is employed in the Central Government or a State Government or Public Sector Undertaking or an Autonomous Body established under law for the time being in force; and
(ii)has held the post,-
(a)for at least 25 years in the pay scale of Rs. 8,000-275-13,500/- or equivalent or higher; and
(b)for at least 3 years in the pay scale of Rs. 18,400-500-22,400/-; and
(c)for at least 15 years in the field of Finance and Financial Planning.