Section 2(1)(c) in The U.P. Electricity Reforms (Transfer of the Officers and Employees from U.P. Power Corporation Limited to Uttar Pradesh Power Transmission Corporation Limited) Scheme, 2010

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(c)"Date of Transfer" means the date to be notified by the State Government in accordance with this scheme;

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