[Cites 0, Cited by 0]
[Section 33A]
[Entire Act]
State of Haryana - Subsection
Section 33A(3) in The Haryana Motor Vehicles Rules, 1993
| Sr.No. | RegistrationNumber | Additional Fee | ||
| ForNon-Transport Vehicles | ||||
| 1. | 0001 | Rs. 1,00,000/- | ||
| 2. | 0002 to 0010 | Rs 50,000/- | ||
| 3. | 0011 to 0020 | Rs. 25,000/-* | ||
| 4. | 0021, 0022, 0033,0044 | Rs. 25,000/- | ||
| 5. | 0055, 0066, 0077,0088, 0099, 0100 | Rs. 15,000/- | ||
| 6. | (a) 0023 to 0032 | - | ||
| (b) 0034 to 0043 | ||||
| (c) 0045 to 0054 | ||||
| (d) 0056 to 0065 | ||||
| (e) 0067 to 0076 | ||||
| (f) 0078 to 0087 | Rs. 10,000/- | |||
| (g) 0089 to 0098 | ||||
| (h) 0111, 0222,0333, 0444, 0555, 0666, 0777, 0888, 0999 | ||||
| (i) 1111, 2222,3333, 4444, 5555, 6666, 7777, 8888, 9999 | ||||
| (j) 0200, 0300,0400, 0500, 0600, 0700, 0786, 0800, 0900 | ||||
| (k) 1000, 200,3000, 4000, 5000, 6000, 7000, 8000, 9000 | - | |||
| 7. | (a) 0110, 0121,0123, 0151 | - | ||
| (b) 0202, 0212,0234 | ||||
| (c) 0303, 0313,0323, 0330, 0345 | ||||
| (d) 0404, 0414,0440, 0456 | ||||
| (e) 0505, 0515,0525, 0550, 0567, 0575 | ||||
| (f) 0606, 0616,0660, 0678 | ||||
| (g) 0707, 0717,0770, 0789 | ||||
| (h) 0808, 0818,0880 | Rs. 5,000/- | |||
| (i) 0909, 0919,0990 | ||||
| (j) 1010, 1011,1112, 1212, 1234, 1313, 1414, 1515, 1616, 1717, 1818, 1919 | ||||
| (k) 2020, 2021,2121, 2323, 2345, 2424, 2525, 2626, 2727, 2828, 2929 | ||||
| (l) 3030, 3031,3131, 3232, 3434, 3456, 3535, 3636, 3737, 3838, 3939 | ||||
| (m) 4040, 4042,4141, 4242, 4343, 4545, 4567, 4646, 4747, 4848, 4949 | ||||
| (n) 5050, 5051,5151, 5252, 5353, 5454, 5656, 5678, 5757, 5858, 5959 | ||||
| (o) 6060, 6061,6161, 6262, 6363, 6464, 6565, 6767, 6789, 6868, 6969 | ||||
| (p) 7070, 7071,7171, 7272, 7373, 7474, 7575, 7676, 7878, 7890, 7979 | ||||
| (q) 8080, 8081,8181, 8282, 8383, 8484, 8585, 8686, 8787, 8989 | ||||
| (r) 9090, 9091,9191, 9292, 9393, 9494, 9595, 9696, 9797, 9898 | ||||
| (s) any otherspecial other than above or out of turn number on request | - |