Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 6] [Entire Act] Union of India - Subsection Section 6(3) in The Arbitration Act, 1940 (3)Nothing in this section shall affect the operation of any law by virtue of which any right of action is extinguished by the death of a person.
