Section 17(b) in Punjab State Aid to Industries Act, 1935
(b)the grant, sale or lease of land, raw material, fire wood, water or any other property [vested] [Substituted for the words 'of the Local Government' by the Government of India (Adaptation of Indian Laws) order, 1937.] in [Government] [Substituted for the words 'His Majesty' by the Adaptation of Laws Order, 1950.] for the purposes of the [State] [Substituted for the word 'Province' by the Adaptation of Laws Order, 1950.];
