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[Cites 0, Cited by 0] [Section 180(1)] [Section 180] [Entire Act]

State of Maharashtra - Subsection

Section 180(1)(b) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(b)jut or project into or over any drain or open channel in any public street or interfere with the use of proper working of such drain or channel or to impede the inspection or cleansing thereof.