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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Jharkhand - Subsection

Section 20(3) in The Bihar Primary and Middle Education Rules, 1961

(3)The Chairman of the District Board, the District Superintendent or any inspecting officer of the Department shall not issue or circulate any list of books for use in schools other than the lists prescribed by the Director.