Section 28(1) in The Haryana Sports Council Act, 2016
(1)If a dispute arises in respect of any matter under the provisions of this Act or rules made thereunder between two or more Sports Councils or between Sports Council and sportsman or between two or more sportspersons or between two or more sports organizations or between sports organization and sportspersons of a district or between a sports organization and any sports council within the district, the District Sports Council shall have power to settle dispute.
