Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91(3)] [Section 91] [Entire Act] State of Bihar - Subsection Section 91(3)(iv) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015 (iv)Any other matter considered necessary for policy, planning and implementation of any scheme for the benefit of the children