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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 56(1)(a) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(a)a copy of the annual report at the same time as it is issued along with a copy of certificate from the listed entity's auditors in respect of utilisation of funds during the implementation period of the project for which the funds have been raised: