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[Cites 0, Cited by 0] [Section 542(1)] [Section 542] [Entire Act]

State of Odisha - Subsection

Section 542(1)(b) in The Orissa Municipal Corporation Act, 2003

(b)any tree or shrub has fallen or is likely to fall or overhangs or obstructs any street which causes inconvenience or danger to the public,