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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Bihar - Subsection

Section 49(4) in Bihar Inland Vessels Rules, 2013

(4)Requirement for vessels for Class IIIEvery manned vessel of class III shall be provided with,
(a)At least two life buoys, one of which shall be equipped with self switching light if the vessels navigate at night.
(b)One life jacket for every crew on board.