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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(3)(a) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(a)two officers of the State Government of whom at least one shall be an officer of the [Directorate of Agricultural Marketing,] [Substituted for "Directorate of Agriculture" by ibid, section 5(c)(ii).] West Bengal, having jurisdiction over the area for which the market committee is constituted [or any part of such area] [Inserted by the West Bengal Agricultural Produce Marketing (Regulation) (Amendment) Act, 1975, section 3(1).];