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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(3)(d) in The State Agricultural Credit Corporations Act, 1968

(d)the Food Corporation, State Bank, subsidiary banks [corresponding new banks] [Inserted by Act 5 of 1970, Section 20 (w.e.f. 19-7-1969)] and banking companies may subscribe for, in the aggregate, thirty per cent, of the share capital: