Section 61(2)(c) in The Alipurduar University Act, 2018
(c)the Faculty Council for Post-graduate Studies or the Council for Undergraduate Studies may delegate any of its powers or duties, conferred or imposed by or under this Act, to-(i)the Vice-Chancellor, or(ii)a committee constituted from among its own members, or(iii)a committee constituted in accordance with the Regulations, or(iv)any of the Board of Studies;